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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(2) in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981

(2)The Cane Commissioner, every person appointed under sub-section (2) of section 12 to assist the Cane Commissioner, every District Magistrate and every Sub divisional Magistrate shall be an ex-officio Cane Officer within his jurisdiction.