Section 2(1)(v) in Andhra Pradesh Planning and Architecture Common Entrance Test (PACET) for entry into 5 year B.Arch, and 4 year B.Plng. and other related courses Rules, 2004

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State of Andhra Pradesh - Subsection

Section 2(1)(v) in Andhra Pradesh Planning and Architecture Common Entrance Test (PACET) for entry into 5 year B.Arch, and 4 year B.Plng. and other related courses Rules, 2004

(v)"Committee of PACET-AC" means the committee empowered by the Association of Colleges to conduct PACET-AC for admission into B. Arch.. B.Plng. and other related Courses into Management [***] [Omitted 'quota' by Notification No. G.O.Ms. No. 24, dated 28.2.2006 (w.e.f. 15.4.2004).] seats, subject to the supervision of [Admission and Fee Regulatory Committee] [Substituted 'Permanent Committee' by Notification No. G.O.Ms. No. 36, dated 26.4.2007 (w.e.f. 7.4.2004).].

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State of Andhra Pradesh - Subsection

Section 2(1)(v) in Andhra Pradesh Planning and Architecture Common Entrance Test (PACET) for entry into 5 year B.Arch, and 4 year B.Plng. and other related courses Rules, 2004