Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Uttar Pradesh - Subsection

Section 27(4) in The U.P. Apartment (Promotion Of Construction, Ownership And Maintenance) Act, 2010

(4)Every order of the State Government made in exercise of the powers conferred by this Act shall be final and shall not be called in question in any Court.