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Union of India - Section

Section 17 in The Merchant Shipping (Wrecks and Salvage) Rules, 1974

17. Wreck delivered in the jurisdiction of another receiver.

- When a wreck found in the jurisdiction of any receiver is delivered to any other receiver, the latter shall immediately report the matter to the former. The disposal of such wreck shall be done by the receiver to whom it is delivered in the like manner as if it was found in his jurisdiction.