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[Cites 0, Cited by 0] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(iv) in The National Bank For Agriculture And Rural Development Act, 1981

(iv)[ may provide technical, legal, financial, marketing and administrative assistance to any person engaged in agriculture and rural development activities; [ Inserted by Act 55 of 2000, Section 23 (w.e.f. 1.2.2001).]