Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(2) in The Merchant Shipping (Recruitment and Placement of Seafarers) Rules, 2016

(2)The Director shall ensure that the inspection of the recruitment and placement services is carried out by the inspecting authority.