Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 380(2)] [Section 380] [Entire Act]

State of Jharkhand - Subsection

Section 380(2)(b) in Jharkhand Municipal Act, 2011

(b)plans for infrastructure development including water-supply, drainage and sewerage, solid waste management, roads, and transport system accessories.