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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(3)(v) in The Inland Vessels (Grant of Certificate of Competency to Engineers and Engine Drivers) (Orissa) Rules, 1989

(v)he must be familiar with the nature and properties of the various fuel used in the internal combustion engines. He must understand what is meant by 'flash point' and the danger that may arise in connection with a low flash point;