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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh Women's Commission Act, 1998

1. Short title, extent and commencement.

(1)This Act may be called the Andhra Pradesh women's Commission Act, 1998.
(2)It extends to the whole of the State of Andhra Pradesh.
(3)It shall come into force on such date as the Government, may by notification, appoint.