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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(d) in The Patent Rules, 2003

(d)"Form" means a Form specified in the Second Schedule;
(db)[ "Request for examination" means a request for examination, including expedited examination, made under section 11B in respect of rule 24B or rule 24C;] [Inserted by Notification No. G.S.R. 523(E), dated 16.5.2016 (w.e.f. 2.5.2003).]