Bombay High Court
Raghuleela Mega Mall Kandivali-W ... vs The State Of Maharashtra And 12 Ors on 10 October, 2018
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 534 OF 2016
Raghulela Mega Mall Kandivali (west) Premises ....Petitioner
Co-operative Society Ltd
V/S
The State Of Maharashtra And 17 Ors. ....Respondent
WITH WRIT PETITION NO. 535 OF 2016 Raghuleela Mega Mall Kandivali-w Premises ....Petitioner Co-operative Society Ltd V/S The State Of Maharashtra And 12 Ors ....Respondent Mr. D.K. Ailawadi, Adv. for Petitioner (VP not filed) in WP/534/2016 Mr. Ram Apte, Sr. Adv. i/b Mr. D.K. Ailawadi, Adv. for Petitioner (VP not filed) in WP/535/2016 Mr. Manish Upadhya, AGP for State CORAM : THE ACTING CHIEF & G. S. KULKARNI, JJ DATE : 10th October, 2018 P.C. :
Mentioned out of turn. By consent stand over to 24/10/2018.
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