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Union of India - Section

Section 7 in The Recognition Of Zoo Rules, 1992

7. Form of recognition .-The recognition granted to a zoo shall be subject to the following conditions, namely:-

(a)that the recognition unless granted on a permanent basis, shall be for such period not less than one year as may be specified in the recognition;
(b)that the zoo shall comply with such standards and norms as are or may be prescribed or imposed under the provisions of the Act and these rules from time to time.