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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Manipur - Subsection

Section 2(2)(b) in Manipur Municipality Ombudsman Act, 2013

(b)in relation to a municipality means arty affirmation that such municipality has defaulted or acted In excess of its powers In the discharge of its functions imposed on It by law or in Implementing the lawful orders and directions of the Government;