Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 234] [Entire Act] Union of India - Section Section 4 in The Registration Act, 1908 4. Branch Inspector General of Sindh. - [Repealed by A.O. 1937 (w.e.f. 1-4-1937).]...
