Section 28(2)(b) in The M.P. Anusuchit Jan Jati Sahukar Viniyam, 1972

[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

(b)The manner in which the licence fee payable under clause (b) of Sub-section (1) of Section 4 shall be paid;

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