Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 2 in Orissa State Legal Services Authority Order, 1997

2. Method of recruitment, age-limit, educational and other qualification.

- The method of recruitment, age-limit, educational and other qualifications and other matters relating to the posts shall be as specified in Columns (4) to (11) of the said Schedule.