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[Cites 0, Cited by 0] [Section 37T(1)] [Section 37T] [Entire Act]

State of Rajasthan - Subsection

Section 37T(1)(viii) in The Rajasthan Minor Mineral Concession Rules, 1986

(viii)take all mitigative measures during the mining operation to ensure that the buildings/structures in the nearby areas shall not be affected due to blasting;