Delhi High Court - Orders
Ishita Construction vs Ju-Niper Hotels Pvt. Ltd on 24 March, 2021
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~37
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 622/2020
ISHITA CONSTRUCTION ..... Petitioner
Through: Ms Shreya Kukreti, Advocate.
versus
JU-NIPER HOTELS PVT. LTD. ..... Respondent
Through: Counsel for the respondent
(appearance not given).
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 24.03.2021
1. The learned counsel for the respondent seeks time to file a reply. Let the same be filed within a period of one week from today. Rejoinder, if any, be filed within a period of one week, thereafter.
2. List on 07.04.2021.
VIBHU BAKHRU, J MARCH 24, 2021 MK Signature Not Verified Digitally Signed By:DUSHYANT RAWAL