Delhi High Court - Orders
Ntpc Vidyut Vypar Nigam Ltd vs Essel Mp Energy Ltd on 11 February, 2021
Author: Talwant Singh
Bench: Talwant Singh
$~A-10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 141/2018
NTPC VIDYUT VYPAR NIGAM LTD. ..... Petitioner
Through: None.
versus
ESSEL MP ENERGY LTD ..... Respondent
Through: Mr. Kamlendra Singh, Adv.
CORAM:
HON'BLE MR. JUSTICE TALWANT SINGH
ORDER
% 11.02.2021 The present matter has been taken up for hearing by way of Video Conferencing on account of COVID-19 pandemic.
It has been submitted that connected matter being OMP (comm) 177/2018 is coming up for hearing on 17th March, 2021.
List this matter along with the aforesaid matter on 17th March, 2021. The date of 6th April, 2021 stands cancelled.
TALWANT SINGH, J FEBRUARY 11, 2021/nk Click here to check corrigendum, if any O.M.P. (COMM) 141/2018 Page 1 of 1