Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 277] [Entire Act] State of Odisha - Subsection Section 277(1) in The Orissa Municipal Corporation Act, 2003 (1)The Corporation may enter into and perform all such contracts as it may consider necessary or expedient for giving effect to the provisions of this Act.
