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[Cites 0, Cited by 0] [Section 90(1)] [Section 90] [Entire Act]

State of Jharkhand - Subsection

Section 90(1)(c) in Jharkhand Panchayat Raj Act, 2001

(c)Gram Raksha Dal - For village patrolling and guarding, for preventing fire and embankment or bridge being broken, for facing spread of epidemic, theft or dacoity, for maintaining law and order and for doing the work entrusted at times by the government, a Gram Raksha Dal may be organised for every Gram Panchayat under a Chief Officer appointed in the prescribed manner and all abled persons of the village aged 18 to 30 years will be members of that Dal;