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[Cites 0, Cited by 0] [Section 27B(1)] [Section 27B] [Entire Act]

State of Maharashtra - Subsection

Section 27B(1)(a) in The Mumbai Municipal Corporation Act, 1888

(a)use or operate within or at the entrance of the polling station, or in any public or private place in the neighbourhood thereof, any apparatus for amplifying or reproducing the human voice, such as megaphone or a loudspeaker, or