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Punjab-Haryana High Court

Union Of India And Others vs Chhaju Ram on 19 May, 2009

Author: A.N. Jindal

Bench: Uma Nath Singh, A.N. Jindal

In the High Court of Punjab and Haryana at Chandigarh



L.P.A. No. 66 of 2009

Date of decision: May 19, 2009

Union of India and others
                                                 ... Appellants

                         Vs.

Chhaju Ram
                                                 ... Respondent

Coram: Hon'ble Mr. Justice Uma Nath Singh Hon'ble Mr. Justice A.N. Jindal Present: Mr. S.K. Sharma, Advocate for the appellant.

A.N. Jindal, J For orders see L.P.A. No. 49 of 2009 (Union of India and others vs. Sumanjit Singh).



(Uma Nath Singh)                                       (A.N. Jindal)
     Judge                                                   Judge


May 19, 2009
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