Punjab-Haryana High Court
Union Of India And Others vs Chhaju Ram on 19 May, 2009
Author: A.N. Jindal
Bench: Uma Nath Singh, A.N. Jindal
In the High Court of Punjab and Haryana at Chandigarh
L.P.A. No. 66 of 2009
Date of decision: May 19, 2009
Union of India and others
... Appellants
Vs.
Chhaju Ram
... Respondent
Coram: Hon'ble Mr. Justice Uma Nath Singh Hon'ble Mr. Justice A.N. Jindal Present: Mr. S.K. Sharma, Advocate for the appellant.
A.N. Jindal, J For orders see L.P.A. No. 49 of 2009 (Union of India and others vs. Sumanjit Singh).
(Uma Nath Singh) (A.N. Jindal)
Judge Judge
May 19, 2009
deepak