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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Madhya Pradesh - Subsection

Section 50(3) in The M.P. Juvenile Justice (Care and Protection of Children) Rules, 2003

(3)The institution shall involve the outside community including students, NGO's clubs and societies in planning and conducting various activities including games, music, education, excursions etc.