Section 3(2)(a) in The Jammu and Kashmir Control of Building Operations Act, 1988

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

(a)[ 'Municipal area' notified under the J&K Municipal Act, Samvat 2008; [Substituted by Act VI of 1997, Section 2.]

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