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Rajasthan High Court - Jodhpur

Asha Kumari & Ors vs State Of Raj. & Anr on 20 March, 2017

Author: Arun Bhansali

Bench: Arun Bhansali

     HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                      JODHPUR
               S.B.Civil Writ Petition No. 2297 / 2013
1.  Asha Kumari D/o Parem Sukh, aged 26 years, R/o Village
Mukam, Tehsil Nokha, District Bikaner, Rajasthan.
2.    Minaxo D/o Jana Ram.
3.    Ramesh S/o jana Ram.
     Petitioners No. 2 and 3 R/o Behind Kishan lal Kankariya
School Harijan basti, Nagaur, Rajasthan.
                                                         ----Petitioners
                               Versus
1.   State Of Rajasthan through the Principal Secretary,
Education Department, Govt. of Rajasthan, Secretariat, Jaipur.
2.   The Secretary, Board of Secondary Education, Rajasthan,
Ajmer.
                                                   ----Respondents
_____________________________________________________
For Petitioner(s)   : Mr. Awar Dan Ujjwal.
For Respondent(s) :
_____________________________________________________
            HON'BLE MR. JUSTICE ARUN BHANSALI

Order 20/03/2017 Learned counsel for the petitioner seeks withdrawal of the writ petition. The same is, therefore, dismissed as withdrawn.

(ARUN BHANSALI)J. Sumit-23