Rajasthan High Court - Jodhpur
Asha Kumari & Ors vs State Of Raj. & Anr on 20 March, 2017
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B.Civil Writ Petition No. 2297 / 2013
1. Asha Kumari D/o Parem Sukh, aged 26 years, R/o Village
Mukam, Tehsil Nokha, District Bikaner, Rajasthan.
2. Minaxo D/o Jana Ram.
3. Ramesh S/o jana Ram.
Petitioners No. 2 and 3 R/o Behind Kishan lal Kankariya
School Harijan basti, Nagaur, Rajasthan.
----Petitioners
Versus
1. State Of Rajasthan through the Principal Secretary,
Education Department, Govt. of Rajasthan, Secretariat, Jaipur.
2. The Secretary, Board of Secondary Education, Rajasthan,
Ajmer.
----Respondents
_____________________________________________________
For Petitioner(s) : Mr. Awar Dan Ujjwal.
For Respondent(s) :
_____________________________________________________
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 20/03/2017 Learned counsel for the petitioner seeks withdrawal of the writ petition. The same is, therefore, dismissed as withdrawn.
(ARUN BHANSALI)J. Sumit-23