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[Cites 0, Cited by 8] [Entire Act]

Union of India - Section

Section 5 in The Prasar Bharati (Broadcasting Corporation Of India) Act, 1990

5. Powers and functions of Executive Member. -

The Executive Member shall be the Chief Executive of the Corporation and shall, subject to the control and supervision of the Board, exercise such powers and discharge such functions of the Board as it may delegate to him.