Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 219(4)] [Section 219] [Entire Act] State of Punjab - Subsection Section 219(4)(a) in The Punjab Motor Vehicles Rules, 1989 (a)full particulars of all earlier accidents in which it was involved and in which cases the claims have been awarded either wholly or in part; and