Supreme Court - Daily Orders
Directorate Of Revenue Intelligence vs Raj Kumar Arora on 22 July, 2015
ITEM NO.25 REGISTRAR COURT. 1 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MRS. RACHNA GUPTA
Criminal Appeal No(s). 1319/2013
DIRECTORATE OF REVENUE INTELLIGENCE Appellant(s)
VERSUS
RAJ KUMAR ARORA & ORS. Respondent(s)
(with office report)
WITH
Crl.A. No. 272/2014
(With Office Report)
Date : 22/07/2015 This appeal was called on for hearing today.
For Appellant(s)
Mr. Arvind Kumar Sharma,Adv.
Mr Ajay Kumar Singh, Adv.
Mr. B. Krishna Prasad,Adv.
For Respondent(s)
Mr. Yash Pal Dhingra,Adv.
Mr. Deepak Goel,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Service of notice of lodgement of petition of appeal is complete. Original record from the Courts below has been received. None of the parties have filed additional documents.
Matter stands complete. Registry to process the matter Signature Not Verified for being listed before the Hon'ble Court as per rules.
Digitally signed by Hema Joshi Date: 2015.07.24 16:14:52 IST Reason:(RACHNA GUPTA) Registrar