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[Cites 0, Cited by 0] [Section 82] [Entire Act]

Union of India - Subsection

Section 82(3) in The Delhi Rent Act, 1995

(3)Notwithstanding such repeal all leases relating to the premises taken by the Government on lease under section 47 of the Delhi Rent Control Act, 1958 (59 of 1958) shall cease on the expiration of a period of six months from the date of commencement of this Act, unless sooner determined by the Government.