Bombay High Court
Pradeep S/O. Khulas Rathod vs State Of Mah. Thr. Anti Corruption ... on 22 December, 2022
Bench: S.B. Shukre, M. W. Chandwani
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT NAGPUR
APPELLATE SIDE CRIMINAL JURISDICTION
CR. APPLICATION U/S 482 NO. 1334 OF 2022
In
STAMP NO. OF
Pradeep S/o. Khulas Rathod ....PETITIONER
V/S
State Of Mah. Thr. Anti Corruption Bureau, ....RESPONDENT
Akola, Tq. And Dist. Akola And Others SANGRAM VIKAS SIRPURKAR for Petitioner APP FOR R 1 AND 2 for Respondent CORAM : HON'BLE SHRI JUSTICE SUNIL B. SHUKRE & HON'BLE SHRI JUSTICE M. W. CHANDWANI, JJ DATE : 22nd December, 2022 P.C. :
AS MENTION S.O. TO AFTER X-MAS VACATION.
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