Union Of India vs Ram Partap Malhan on 7 April, 2014

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Supreme Court - Daily Orders

Union Of India vs Ram Partap Malhan on 7 April, 2014

\216%                                        1

                                                                REVISED
ITEM NO.15+69                   COURT NO.9             SECTION XVII

            S U P R E M E      C O U R T   O F    I N D I A
                            RECORD OF PROCEEDINGS

                    CIVIL APPEAL D.NO(s). 7983 OF 2014

UNION OF INDIA & ORS.                                 Appellant (s)

                 VERSUS

RAM PARTAP MALHAN                                     Respondent(s)

(With appln.(s) for condonation of delay in filing appeal and
office report)

WITH
C.A.No.D6936/2014
(With appln.(s) for condonation of delay in filing appeal and
office report)

C.A.No.D7668/2014
(With appln.(s) for condonation of delay in filing appeal and
office report)

C.A.No.D8580/2014
(With appln.(s) for condonation of delay in filing appeal and
office report)

C.A.No.D41461/2013
(With appln.(s) for condonation of delay in filing appeal and c/
delay in re-filing appeal and office report)

C.A.No.D36105/2013
(With appln.(s) for condonation of delay in filing appeal and
office report)

C.A.No.D6202/2014
(With appln.(s) for leave to appeal u/s 31(1) of the Armed
Forces Tribunal Act,2007 and office report)

C.A.No.D5925/2014
(With appln.(s) for leave to appeal u/s 31(1) of the Armed
Forces Tribunal Act,2007 and office report)

C.A.No.D7982/2014
(With appln.(s) for condonation of delay in filing appeal and
office report)

C.A.No.D6777/2014
(With appln.(s) for leave to appeal u/s 31(1) of the Armed
Forces Tribunal Act, 2007 and office report)

C.A.No.D39304/2013
(With appln.(s) for leave to appeal u/s 31(1) of the Armed
Forces Tribunal Act,2007 and office report)
                                   2

C.A.No.D8600/2014
(With appln.(s) for condonation of delay in filing appeal and
office report)

C.A.No.D7670/2014
(With appln.(s) for leave to appeal u/s 31(1) of the Armed
Forces Tribunal Act,2007 and office report)
C.A.No.D7097/2014
(With appln.(s) for condonation of delay in filing appeal and
office report)

C.A.No.D6040/2014
(With appln.(s) for leave to appeal u/s 31(1) of the Armed
Forces Tribunal Act, 2007 and office report)

C.A.No.D8566/2014
(With appln.(s) for condonation of delay in filing appeal and
office report)

C.A.No.D7673/2014
(With appln.(s) for leave to appeal u/s 31(1) of the Armed
Forces Tribunal Act,2007 and office report)

C.A.No.D6048/2014
(With appln.(s) for condonation of delay in filing appeal and
office report)

C.A.No.D3566/2014
(With appln.(s) for condonation of delay in filing appeal and c/
delay in re-filing appeal and office report)

C.A.No.D7790/2014
(With appln.(s) for leave to appeal u/s 31(1) of the Armed
Forces Tribunal Act,2007 and office report)

C.A.No.D7674/2014
(With appln.(s) for condonation of delay in filing appeal and
office report)

C.A.No.D7852/2014
(With appln.(s) for condonation of delay in filing appeal and
office report)

C.A.No.D8568/2014
(With appln.(s) for condonation of delay in filing appeal and
office report)

C.A.No.D8593/2014
(With appln.(s) for condonation of delay in filing appeal and
office report)

C.A.No.D7990/2014
(With appln.(s) for condonation of delay in filing appeal and
office report)
                                     3

C.A.No.D8573/2014
(With appln.(s) for condonation of delay in filing appeal and
office report)

C.A.No.D1676/2014
(With appln.(s) for leave to appeal u/s 31(1) of the Armed
Forces Tribunal Act,2007 and office report)

C.A.No.D8597/2014
(With appln.(s) for condonation of delay in filing appeal and
office report)

C.A.No.D7662/2014
(With appln.(s) for leave to appeal u/s 31(1) of the Armed
Forces Tribunal Act,2007 and office report)

C.A.No.D6938/2014
(With appln.(s) for condonation of delay in filing appeal and
office report)
C.A.No.D7105/2014
(With appln.(s) for leave to appeal u/s 31(1) of the Armed
Forces Tribunal Act,2007 and office report)

C.A.No.D7980/2014
(With appln.(s) for condonation of delay in filing appeal and
office report)

C.A.No.D8582/2014
(With appln.(s) for condonation of delay in filing appeal and
office report)
(For Prel. Hearing)

Date: 07/04/2014      These Appeals were called on for hearing today.

CORAM :
          HON’BLE MRS. JUSTICE GYAN SUDHA MISRA
          HON’BLE MR. JUSTICE V. GOPALA GOWDA

For Petitioner(s)        Mr. Farrukh Rasheed, Adv.
                         Mr. Jatin Chaturvedi, Adv.
                         For Mr. B.V. Balaram Das,Adv.

For Respondent(s)        Dr. Kailash Chand, Adv.

            UPON hearing counsel the Court made the following
                                O R D E R

Issue notice.

Tag with Civil Appeal No. 418 of 2012.

(Neetu Khajuria) (S.S.R. Krishna) Sr.P.A. Assistant Registrar

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Supreme Court - Daily Orders

Union Of India vs Ram Partap Malhan on 7 April, 2014