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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(1)(iv) in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of Persons in the State Special Branch) Rules, 2013

(iv)The Additional Director General of Police (Intelligence) may repatriate a person holding a post or mentioned in column-2 of Schedule-I, in the State Special Branch to his/her parent department/Service under any of the following conditions:-