Himachal Pradesh High Court
Dhirmal vs . State Of H.P. & Others on 18 April, 2023
Bench: Sabina, Satyen Vaidya
Dhirmal Vs. State of H.P. & Others .
CWP No.2039 of 2023 18.04.2023 Present: Mr. Pawan K. Sharma, Advocate for the petitioner.
Mr. Rakesh Dhaulta, Additional Advocate General for respondents No.1 to 5.
Learned counsel for the petitioner requests for an adjournment.
rAs requested, list after one week.
(Sabina) Acting Chief Justice (Satyen Vaidya) Judge April 18, 2023(ps) ::: Downloaded on - 18/04/2023 20:52:42 :::CIS