Section 7(3) in The Shimla Road Users and Pedestrians (Public Safety and Convenience) Act, 2007
(3)A fee of Rs. 1000/- shall be charged for grant of a pass for a private vehicle per road per annum:Provided that one private vehicle registered in the name of the Member of Himachal Pradesh Legislative Assembly shall be deemed to be official vehicle for the purpose of sub-section (3) of section 7, in case such Member has no official vehicle.] [Substituted sections (2) and (3) substituted vide Act No. 6 of 2010.]
