Section 82A(3) in The M.P. Bhumi Vikas Rules, 1984
(3)Building requirements. - The specified facilities for the buildings for physically handicapped persons shall be as follows:-(a)Approach to plinth level;(b)Corridor connecting the entrance/exit for the handicapped;(c)Stair-ways;(d)Lift;(e)Toilet;(f)Drinking water
