Delhi High Court - Orders
Ushma Sharda vs Renu Sood & Anr on 13 February, 2019
Author: Yogesh Khanna
Bench: Yogesh Khanna
$~18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RC.REV. 442/2017
USHMA SHARDA
..... Petitioner
Through : Mr.J.P.Sengh, Sr Advocate with
Mr.Ganesh Kumar Sharma,
Ms.Manisha Mehta, MsMrigna
Shekhar and Mr.Zubin Singh,
Advocates.
versus
RENU SOOD & ANR
..... Respondents
Through : Mr.Vineet Jain, Advocate.
CORAM:
HON'BLE MR. JUSTICE YOGESH KHANNA
ORDER
% 13.02.2019 The learned senior counsel for the petitioner intends to withdraw the petition.
In view of the submission so made this petition stands disposed of with a direction to the learned Trial Court to make endeavour to complete the trial, preferably, within a period of one year from today. Copy of this order be communicated to the learned Trial Court for information.
YOGESH KHANNA, J.
FEBRUARY 13, 2019 M