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Custom, Excise & Service Tax Tribunal

Commissioner Of Gst&Amp;Cce(Chennai ... vs Pfizer Accelerated Solution Centre on 31 October, 2018

            CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
                          SOUTH ZONAL BENCH
                                CHENNAI

 S.No. Appeal No.         Appellant                       Respondent

1. ST/645/2011 CGST & CE Pfizer Accelerated ST/Misc/40747/2017 Chennai South Solution Centre Arising out of Order-in-Appeal No.164/2011 (MST) dt.19.09.2011 passed by the Commissioner of Central Excise (Appeals), Chennai

2. ST/40892/2016 CGST & CE Fisher Chennai ST/Misc/40827/2017 Chennai South Engineering Centre Arising out of Order-in-Appeal No.32/2016 (STA-I) dt.04.01.2016 passed by the Commissioner of Service Tax (Appeals-I), Chennai

3. ST/40898/2016 CGST & CE Fisher Chennai ST/Misc/40825/2017 Chennai South Engineering Centre Arising out of Order-in-Appeal No.31/2016 (STA-I) dt.04.01.2016 passed by the Commissioner of Service Tax (Appeals-I), Chennai

4. ST/40899/2016 CGST & CE Fisher Chennai ST/Misc/40826/2017 Chennai South Engineering Centre Arising out of Order-in-Appeal No.30/2016 (STA-I) dt.04.01.2016 passed by the Commissioner of Service Tax (Appeals-I), Chennai Appearance :

Shri Jagan Babu, AC (AR) For the Appellant None For the Respondent CORAM :
Hon'ble Ms.Sulekha Beevi C.S., Member (Judicial) Hon'ble Shri Madhu Mohan Damodhar, Member (Technical) Date of hearing / decision : 31.10.2018 FINAL ORDER No. 42734-42737 / 2018 Per Bench None appeared for the respondents.
2. On going through the records, we find that the disputed tax liability in all these Revenue Appeals is below the prescribed limit as per the current litigation policy vide Board's instruction issued in F.No.390/Misc./1116/2017-JC dt. 11-07-

2018. Although there are no applications from the department for withdrawal of these cases, the appeals are dismissed only on monetary grounds without going 2 into the merits of the case. The MAs filed by Revenue for change of cause title are allowed.

(dictated and pronounced in court) (Madhu Mohan Damodhar) (SulekhaBeevi, C.S.) Member (Technical) Member (Judicial) gs 3