Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 296(2)] [Section 296] [Entire Act]

Union of India - Subsection

Section 296(2)(b) in The Merchant Shipping Act, 1958

(b)the manner in which a notice given under section 294 shall be communicated to the Customs Collector;