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[Cites 0, Cited by 0] [Section 182(4)] [Section 182] [Entire Act]

State of Telangana - Subsection

Section 182(4)(c) in Telangana Panchayat Raj Act, 2018

(c)shall have the custody of all papers and documents connected with the proceedings of the Zilla Praja Parishad and of its Standing Committees;