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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Punjab - Subsection

Section 11(4) in Punjab Regional and Town Planning and Development Act, 1995

(4)Minutes of the names of the members present and of the proceedings at each meeting shall be kept in a book to be maintained for this purpose which shall be signed at the next ensuing meeting by the person presiding at such meeting.