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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of West Bengal - Subsection

Section 64(4) in The West Bengal Factories Rules, 1958

(4)For persons whose work involves contact with any injurious or noxious substance there shall be at least one tap for every fifteen persons; and for persons whose work does not involve such contact the number of taps shall be as follows:
No. of workers No. of taps.
Up to 20 1
21 to 35 2
36 to 50 3
51 to 150 4
151 to 200 5
Exceeding 200 but not exceeding 500 5 plus one tap for every 50 or fraction of 50.
Exceeding 500 11 plus one tap for every 100 fraction of 100.