Section 10(2)(b) in The Customs Tariff (Determination of Origin of Products under the Duty Free Tariff Preference Scheme for Least Developed Countries) Rules, 2015

[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

(b)a certificate of origin issued by the issuing authority of the exporting beneficiary country;

Legal Document View