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State of Rajasthan - Section

Section 13 in The Rajasthan State Pollution Control Board Employees Service Rules and Regulations, 1993

13. Academic and Technical Qualifications and Experience.

- (i) A candidate for direct recruitment to the posts specified in Schedules shall possess the qualification and experience laid down in column 5 of the Schedule appended to these Rules, and
(ii)Working knowledge of Hindi written in Devnagri Script and knowledge of Rajasthan Culture.