Supreme Court - Daily Orders
Principal Commissioner Of Income Tax ... vs Jivan Commercial Cooperative Bank Ltd. on 22 January, 2018
Bench: Rohinton Fali Nariman, Navin Sinha
ITEM NO.39 COURT NO.12 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 42522/2017
(Arising out of impugned final judgment and order dated 23-08-2017
in ITA No.584/2017 passed by the High Court of Gujarat at
Ahmedabad)
PRINCIPAL COMMISSIONER OF INCOME TAX RAJKOT Petitioner(s)
VERSUS
JIVAN COMMERCIAL COOPERATIVE BANK LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.5391/2018-CONDONATION OF DELAY IN
FILING)
Date : 22-01-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s)
Mr.Tushar Mehta, ASG
Mr.Y.P.Adhyaru, Sr.Adv.
Mr.S.A.Haseeb, Adv.
Mr.Parthiv Goswami, Adv.
Mrs.Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(Ashok Raj Singh) (Saroj Kumari Gaur) Court Master Court Master Signature Not Verified Digitally signed by ASHOK RAJ SINGH Date: 2018.01.25 16:47:19 IST Reason: