Supreme Court - Daily Orders
Deepak Kumar @ Deepak Saha vs Hindustan Media Ventures Ltd. on 15 December, 2017
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.13 COURT NO.7 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) No(s).D39046/2017
(Arising out of impugned final judgment and order dated 06-07-2017
in FAO No.257/2017 passed by the High Court Of Delhi At New Delhi)
DEEPAK KUMAR @ DEEPAK SAHA Petitioner(s)
VERSUS
HINDUSTAN MEDIA VENTURES LTD. & ORS. Respondent(s)
(IA No.131853/2017-CONDONATION OF DELAY IN FILING)
Date : 15-12-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Ms. Priya Hingo Rani, Adv.
Mr. Chandra Bhushan Prasad, AOR
Mr. Dhiraj Singh Panwar, Adv.
Mr. Kripa Shankar Prasad, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
As a sequel to the above, pending interlocutory applications, if any, stand disposed of.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASST.REGISTRAR Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2017.12.15 16:50:20 IST Reason: