Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(10) in The Rajasthan Zamindari and Biswedari Abolition Rules, 1959

(10)Immediately on receipt of a notice issued under sub-rule (1) ox-on an application under sub-rule (2) the Collector shall take steps for the proper representation in the suit or the proceedings as the case may be.