Chattisgarh High Court
Hem Kumar Jain vs Union Of India 26 Wpc/2342/2018 Pradeep ... on 3 October, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPC No. 2291 of 2018
Ashok Agrawal Versus Union Of India
WPC/2336/2018,WPC/2338/2018,WPC/2342/2018,
03/10/2018 Shri N. Naha Roy, counsel for the
petitioner.
Shri Manoj Paranjpe, counsel for
respondent No.3. He prays for and is allowed 3
weeks' time to file return.
Sd/-
Judge (Prashant Kumar Mishra) Barve