Section 13(d) in West Bengal Municipal Corporation Act, 2006
(d)the entire area of the ward from which he has been elected is withdrawn from the operation of this Act under section 8. or is included in an existing Gram Panchayat, or is constituted in one or more Gram Panchayats, under sub-section (1) of section 6A of the West Bengal Panchayats Act, 1973, or
