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[Cites 0, Cited by 1] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(5) in The Guru Nanak Dev University Amritsar Act, 1969

(5)[ The Syndicate shall be the principal executive body of the University and shall have the management and administration of revenue and property of the University and be responsible for the conduct of all administrative affairs of the University not otherwise provided for.] [Substituted vide Punjab Act 26 of 1975.]